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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Kerala - Subsection

Section 18(1)(b) in The Kerala Lifts and Escalators Act, 2013

(b)where a company is the addressee, at the registered office of the company or, in the event of the registered office of the company not being in India, at the principal place of business of the company in India; and