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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

State of Gujarat - Subsection

Section 57(1)(a) in Gujarat Minor Mineral Concession Rules, 2010

(a)Individual families of Khanias, belonging to the (1) Castes or the Schedule Tribes, who do physical work of excavating minor mineral in the area applied for: