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State of Maharashtra - Section

Section 51 in The Pandharpur Temples Act, 1973

51. Bar to suit or proceeding.

- Save as otherwise expressly provided in this Act, no suit or proceeding shall lie in any court against the State Government or against the Committee or any member thereof or the Executive Officer or any other officer or employee of the Committee for anything in good faith done or purported to be done by any of them under the provisions of this Act.