Bombay High Court
Kuber Housing Investment And Finance ... vs Tci Finance Limited And 2 Ors on 26 September, 2018
Bench: A.S. Oka, M.S. Sonak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
APPEALS NO. 313 OF 2018
In
CHAMBER SUMMONS 1867 OF 2010
Kuber Housing Investment And Finance Pvt. ....Petitioner
V/S
Tci Finance Limited And 2 Ors ....Respondent
Mr. A.J. Uniyal And S.S. Karkada And B.L. Mangale For appellants Ms. Shilpa Kapil for Resp. No. 1 CORAM : A.S. OKA & M.S. SONAK, JJ DATE : 26th September, 2018 P.C. :
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