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Bombay High Court

Kuber Housing Investment And Finance ... vs Tci Finance Limited And 2 Ors on 26 September, 2018

Bench: A.S. Oka, M.S. Sonak

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                 APPEALS NO. 313 OF 2018
                           In
              CHAMBER SUMMONS 1867 OF 2010

 Kuber Housing Investment And Finance Pvt.                        ....Petitioner
             V/S
 Tci Finance Limited And 2 Ors                                 ....Respondent

Mr. A.J. Uniyal And S.S. Karkada And B.L. Mangale For appellants Ms. Shilpa Kapil for Resp. No. 1 CORAM : A.S. OKA & M.S. SONAK, JJ DATE : 26th September, 2018 P.C. :

Place the matter on 28/09/2018 at 11.00 a.m. ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 26/09/2018 ::: Downloaded on - 27/09/2018 02:22:25 :::