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Delhi High Court - Orders

Sukhram Soy vs Union Of India & Ors on 13 November, 2025

                          $~25 & 26
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 12004/2018
                                    SUKHRAM SOY                                                                     .....Petitioner
                                                     Through:                         None.
                                                                  versus
                                    UNION OF INDIA & ORS                                               .....Respondents
                                                  Through:                            Mr. T. P. Singh, Sr. Central Govt.
                                                                                      Counsel for UOI.
                          +         W.P.(C) 999/2019
                                    MITRASEN PATHAK                                                                 .....Petitioner
                                                                  Through:            None.
                                                                  versus
                                    UNION OF INDIA & ORS                                               .....Respondent
                                                  Through:                            Ms. Manisha Agrawal Narain, CGSC
                                                                                      for UOI with Mr Nipun Jain, Adv.
                                    CORAM:
                                    HON'BLE MR. JUSTICE DINESH MEHTA
                                    HON'BLE MR. JUSTICE VIMAL KUMAR YADAV
                                                                  ORDER

% 13.11.2025

1. Both these matters are adjourned in view of the adjournment slip circulated by the petitioner.

2. Pursuant to order dated 09.04.2025, the right of the petitioner to file rejoinder is hereby closed.

3. List on 28.01.2026.

DINESH MEHTA, J.

VIMAL KUMAR YADAV, J.

NOVEMBER 13, 2025/ck This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/11/2025 at 22:44:06