Delhi High Court - Orders
Sukhram Soy vs Union Of India & Ors on 13 November, 2025
$~25 & 26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12004/2018
SUKHRAM SOY .....Petitioner
Through: None.
versus
UNION OF INDIA & ORS .....Respondents
Through: Mr. T. P. Singh, Sr. Central Govt.
Counsel for UOI.
+ W.P.(C) 999/2019
MITRASEN PATHAK .....Petitioner
Through: None.
versus
UNION OF INDIA & ORS .....Respondent
Through: Ms. Manisha Agrawal Narain, CGSC
for UOI with Mr Nipun Jain, Adv.
CORAM:
HON'BLE MR. JUSTICE DINESH MEHTA
HON'BLE MR. JUSTICE VIMAL KUMAR YADAV
ORDER
% 13.11.2025
1. Both these matters are adjourned in view of the adjournment slip circulated by the petitioner.
2. Pursuant to order dated 09.04.2025, the right of the petitioner to file rejoinder is hereby closed.
3. List on 28.01.2026.
DINESH MEHTA, J.
VIMAL KUMAR YADAV, J.
NOVEMBER 13, 2025/ck This is a digitally signed order.
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