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Supreme Court - Daily Orders

Director Of I.T (Exemptions) vs M/S Mool Chand Khairati Ram Trust on 31 August, 2015

     ITEM NO.87                           REGISTRAR COURT. 2               SECTION IIIA

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS


                                          BEFORE THE REGISTRAR MR. M K HANJURA

     Civil Appeal                No(s).   9001/2011

     DIRECTOR OF I.T (EXEMPTIONS)                                        Appellant(s)

                                                      VERSUS

     M/S MOOL CHAND KHAIRATI RAM TRUST                                   Respondent(s)


     Date : 31/08/2015 This appeal was called on for hearing today.


     For Appellant(s)                     Mr.Rajesh Singh Chauhan,Adv.
                                          Mrs.Anil Katiyar,Adv.
                                          Mr. B. V. Balaram Das,Adv.


     For Respondent(s)                    Ms.Saumya Mehrotra,Adv.
                                          Mr. Bhargava V. Desai,Adv.



                             UPON hearing the counsel the Court made the following
                                                O R D E R

The office report is that the Ld.counsel for the parties have failed to file the statement of case within the period stipulated under the rules. Viewed thus, the matter shall be processed for listing before the Hon'ble Court on its own turn.

(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.09.01 16:36:56 TLT Reason: