Supreme Court - Daily Orders
Director Of I.T (Exemptions) vs M/S Mool Chand Khairati Ram Trust on 31 August, 2015
ITEM NO.87 REGISTRAR COURT. 2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M K HANJURA
Civil Appeal No(s). 9001/2011
DIRECTOR OF I.T (EXEMPTIONS) Appellant(s)
VERSUS
M/S MOOL CHAND KHAIRATI RAM TRUST Respondent(s)
Date : 31/08/2015 This appeal was called on for hearing today.
For Appellant(s) Mr.Rajesh Singh Chauhan,Adv.
Mrs.Anil Katiyar,Adv.
Mr. B. V. Balaram Das,Adv.
For Respondent(s) Ms.Saumya Mehrotra,Adv.
Mr. Bhargava V. Desai,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The office report is that the Ld.counsel for the parties have failed to file the statement of case within the period stipulated under the rules. Viewed thus, the matter shall be processed for listing before the Hon'ble Court on its own turn.
(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.09.01 16:36:56 TLT Reason: