Section 15(1)(h) in Kerala Local Fund Audit Rules, 1996

[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Kerala - Subsection

Section 15(1)(h) in Kerala Local Fund Audit Rules, 1996

(h)a statement showing the outstanding debts at the beginning of the year, repayments made during the year and outstanding debts at the end of the year; and

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State of Kerala - Subsection

Section 15(1)(h) in Kerala Local Fund Audit Rules, 1996