Patna High Court - Orders
Ramnath Kumar Ray @ Ramnath Rai vs The State Of Bihar on 19 July, 2023
Author: Satyavrat Verma
Bench: Satyavrat Verma
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.44456 of 2023
In
CRIMINAL MISCELLANEOUS No.31034 of 2023
Arising Out of PS. Case No.-36 Year-2023 Thana- MAHINDWARA District- Sitamarhi
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Ramnath Kumar Ray @ Ramnath Rai, Son Of Ratneshwar Ray @ Niteshwar
Ray @ Nitte Ray Resident Of Village-Koahi Chak Rampur Hari, P.S.-
Mahindwara, District-Sitamarhi
... ... Petitioner/S
Versus
The State Of Bihar
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. N. K. Agrawal- Sr. Advocate
Mr. Kumar Rajdeep- Advocate
For the State : Mr. Surendra Kumar- A.P.P.
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CORAM: HONOURABLE MR. JUSTICE SATYAVRAT VERMA
ORAL ORDER
2 19-07-2023Heard learned senior counsel for the petitioner and learned APP for the State.
In the nature of pleadings made in the modification application, the Court is not inclined to entertain the modification application.
Accordingly, the modification application is rejected.
(Satyavrat Verma, J) vikash/-
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