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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(2)(a) in Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980

(a)prepare the annual budget estimating the income and expenditure of the Trust and send a copy of it to the State Government;