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[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 78(1)(v) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(v)Any other matters for which bye-laws are to be made under this Act or it may be necessary to frame bye-laws for effectively implementing the provisions of this Act and the rules made thereunder in the market area.