Delhi High Court - Orders
Adisri Business Services Pvt Ltd vs Footprints Childcare Pvt Ltd & Anr on 4 September, 2023
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~53
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 897/2023 & I.A. 16694/2023
ADISRI BUSINESS SERVICES PVT LTD ..... Petitioner
Through: Mr Ramit Malhotra, Advocate (M:
9891141626)
versus
FOOTPRINTS CHILDCARE PVT LTD & ANR..... Respondents
Through: Mr Anshul Rai, Mr Chandrashekhar
A. Chakalabhi, Advocates.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 04.09.2023
1. Learned counsel for the petitioner seeks some time to place the original agreement containing the arbitration clause on record.
2. At his request, renotify on 26.09.2023.
MANOJ KUMAR OHRI, J SEPTEMBER 4, 2023/rd This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 16:18:07