Madhya Pradesh High Court
Suraj Parwani vs Govt. Holkar Science College on 4 May, 2022
Author: Pranay Verma
Bench: Pranay Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 15891 of 2021 (SURAJ PARWANI Vs GOVT. HOLKAR SCIENCE COLLEGE AND OTHERS) Dated : 04-05-2022 Parties through their counsel.
As prayed, list in week commencing 20-06-2022.
(PRANAY VERMA) JUDGE rashmi Signature Not Verified SAN Digitally signed by RASHMI PRASHANT Date: 2022.05.05 13:22:23 IST