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Madhya Pradesh High Court

Suraj Parwani vs Govt. Holkar Science College on 4 May, 2022

Author: Pranay Verma

Bench: Pranay Verma

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 15891 of 2021 (SURAJ PARWANI Vs GOVT. HOLKAR SCIENCE COLLEGE AND OTHERS) Dated : 04-05-2022 Parties through their counsel.

As prayed, list in week commencing 20-06-2022.

(PRANAY VERMA) JUDGE rashmi Signature Not Verified SAN Digitally signed by RASHMI PRASHANT Date: 2022.05.05 13:22:23 IST