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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(1) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(1)The State Advisory Committee shall meet at such places and at such times as may be decided by the Chairperson of such committee and it shall meet at least once in three months.