Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act] State of Himachal Pradesh - Subsection Section 22(3)(a) in Himachal Pradesh Passengers and Goods Taxation Act, 1955 (a)the previous operation of the Act so repealed or anything duly done or suffered thereunder, or