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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(1)(c) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

(c)The space specified above shall be kept open to-the sky and free from erection of any building other than a fence or compound wall: