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[Cites 0, Cited by 1] [Section 25] [Entire Act]

State of Uttarakhand - Subsection

Section 25(5) in The Uttarakhand Water Tax on Electricity Generation Act, 2012

(5)The Commission shall engage the engineers and other staff of State Government to assess the water drawn by users and other technical activities to assist the Commission to discharge its functions on the terms and conditions as may be prescribed.|}