Tripura High Court
Mr. A. Nandi vs Mr. D. Sharma on 26 September, 2019
Author: Arindam Lodh
Bench: Arindam Lodh
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
WP(C) 1186/2019
For Petitioner(s) : Mr. A. Nandi, Advocate
For Respondent(s) : Mr. D. Sharma, Addl. GA
Mr. H. Deb, Asst. SG HON'BLE MR. JUSTICE ARINDAM LODH Order 26/09/2019 List the matter on 01.10.2019. Meanwhile, learned counsel appearing for the respondents may examine the matter in the light of the judgment passed in WP(C) 952 of 2016 titled as Sri Nepal Paul and 2 others vs. The Union of India and others.
Mr. A. Nandi, learned counsel appearing for the petitioner has submitted that he has already furnished a copy of the said judgment to learned counsel appearing for the respondents.
JUDGE Saikat