Patna High Court - Orders
Basmati Devi @ Basia Devi & Ors. vs Madan Singh & Ors. on 31 July, 2017
Author: Hemant Kumar Srivastava
Bench: Hemant Kumar Srivastava
Patna High Court FA No.118 of 2014 (3) dt.31-07-2017
IN THE HIGH COURT OF JUDICATURE AT PATNA
First Appeal No.118 of 2014
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Basmati Devi @ Basia Devi & Ors.
.... .... Appellant/s
Versus
Madan Singh & Ors.
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Dilip Kumar Roy
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE HEMANT KUMAR
SRIVASTAVA
ORAL ORDER
03 31.07.2017One week's time is granted for removal of the defects, as pointed out by the office.
After removal of the defects, let this matter be listed under the heading for orders on petition. Shahid (Hemant Kumar Srivastava, J) U