Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 172] [Entire Act] State of Telangana - Subsection Section 172(5) in Telangana Panchayat Raj Act, 2018 (5)No person other than a Member of the House of the People shall be entitled to be a member of more than one Zilla Praja Parishad at a time.
