Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(4)(ii) in High Court of Gujarat (Conduct, Discipline and Appeal) Rules, 2011

(ii)The Registrar General, who is the Head of the Department shall take appropriate steps to prevent sexual harassment to any women at work place.