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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Assam - Subsection

Section 18(1)(b) in The Bodoland Autonomous Council Act, 1993

(b)if he incurs any of the disqualifications mentioned in sub-section (1) of Section 9 after his election as a member of the General Council; or