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State of Madhya Pradesh - Section

Section 1 in The M.P. Paramedical Council (Election of Members) Regulations, 2001

1. Short title and commencement.

(1)These regulations may be called the Madhya Pradesh Paramedical Council (Election of Members) Regulations, 2001.
(2)They shall come into force from the date of their publication in the "Madhya Pradesh Gazette".