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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(c) in Central Madhya Pradesh Gramin Bank (Employees') Pension Regulations, 2018

(c)"average emoluments" means the average of the pay drawn by an employee during the last ten months of his service in the Bank;