Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Odisha - Subsection

Section 54(2)(i) in The Orissa Electricity Reform Act, 1995

(i)the determination of the standard of performance of the persons involved in the generation, transmission, distribution and supply of electricity in the State;