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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(1)(iva) in The Gujarat Ayurved University Act, 1965

(iva)[ one member who is a teacher of the Board of Post-Graduate Teaching and Research, elected to the Senate under section 15(1) Class II Ordinary Members A (ia),] [Clause (iva) inserted by Gujarat No. 30 of 2003, dated 19th September 2003.]