Section 32(1)(l) in Sree Chitra Tirunal Institute For Medical Sciences And Technology, Trivandrum, Act, 1980

[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

(l)the fees and other charges which may be demanded and received by the Institute under clause(k) of section 13;

Legal Document View