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State of Odisha - Section

Section 58 in The Orissa Contract Labour (Regulation and Abolition) Rules, 1975

58.

(1)The first-aid box shall be distinctively marked with a red cross on a white ground and shall contain the following equipments, namely:A. For establishments in which the number of contract labour employed does not exceed fifty, each first-aid box shall contain the following equipments :
(i)6 small sterilized dressings,
(ii)3 medium size sterilized dressings;
(iii)3 large size sterilized dressings;
(iv)1 (30 ml.) bottle containing a two per cent alcoholic solution of iodine.
(v)3 large sterilized burn dressings;
(vi)1 (30 ml.) bottle containing sal-volatile having the dose and mode of administration indicated on the label;
(vii)1 snake-bite lancet;
(viii)1 (30 gms.) bottle of potassium permanganate crystals;
(ix)1 pair scissors;.
(x)1 copy of the first-aid leaflet issued by the Director-General, Factory Advice Service and Labour Institute, Government of India;
(xi)a bottle containing 100 tablets (each of 5 grains) of aspirin;
(xii)ointment for burns;
(xiii)a bottle of suitable surgical anti-septic solution.
B. For establishments in which the number of contract labour exceeds fifty-each first-aid box shall contain the following equipments :
(i)12 small sterilized dressings;
(ii)6 medium size sterilized dressings;
(iii)6 large sterilized dressings;
(iv)6 large sterilized burn dressings;
(v)6 (15 gms.) packet sterilized cotton wool;
(vi)1 (60 ml.) bottle containing a two per cent alcoholic solution of iodine;
(vii)1 (60 ml.) bottle containing sal-valotile having the dose and mode of administration indicated on the label;
(viii)1 roll of adhesive plaster;
(ix)A snake-bite lancet;
(x)1 (30 gms.) bottle of potassium permanganate crystals;
(xi)1 pair scissors;
(xii)1 copy of the first-aid leaflet issued by the Director-General Factory Advice Service and Labour Institute, Government of India;
(xiii)a bottle containing 100 tablets (each of 5 grains) of aspirin;
(xiv)ointment for burns;
(xv)a bottle of a suitable surgical anti-septic solution.
(2)Adequate arrangement shall be made for immediate recoupment of the equipment when necessary.