Section 11 in Himachal Pradesh Shops and Commercial Establishments Act, 1969
11. Employees off day in a week.
- No employee shall be allowed or required to work-(a)on a close-day, in any establishment which is required to (observe) a close-day;(b)on one day in a week, in any other establishment; and(c)before the opening hours of the establishment and after the closing hours of the establishment:Provided that a watchman may be allowed or required to work on an off day under this section, if he is allowed another off day in the week.
