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Supreme Court - Daily Orders

Ali Hossain Mandal vs West Bengal Board Of Primary Education on 22 August, 2023

Bench: Aniruddha Bose, Sanjay Kumar

                                           1

     ITEM NO.40                   COURT NO.3                  SECTION XVI

                         S U P R E M E C O U R T O F      I N D I A
                                 RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)         No(s).   22850/2022

     (Arising out of impugned final judgment and order dated 11-11-2022
     in MAT No. 1734/2022 passed by the High Court At Calcutta)

     ALI HOSSAIN MANDAL & ORS.                                 Petitioner(s)

                                          VERSUS

     WEST BENGAL BOARD OF PRIMARY EDUCATION & ORS.             Respondent(s)

     ( IA No. 56261/2023 - CLARIFICATION/DIRECTION
      IA No. 194494/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT, IA No. 41554/2023 - INTERVENTION/IMPLEADMENT
      IA No. 18986/2023 - INTERVENTION/IMPLEADMENT
      IA No. 203159/2022 - INTERVENTION/IMPLEADMENT
      IA No. 136136/2023 - INTERVENTION/IMPLEADMENT
      IA No. 134829/2023 - INTERVENTION/IMPLEADMENT)

     WITH

     SLP(C) No. 22774/2022 (XVI)
     (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
     193829/2022
     FOR impleading party ON IA 7353/2023
     FOR INTERVENTION/IMPLEADMENT ON IA 7353/2023
     FOR impleading party ON IA 44017/2023
     FOR INTERVENTION/IMPLEADMENT ON IA 44017/2023
     FOR APPLICATION FOR PERMISSION ON IA 44126/2023
     FOR impleading party ON IA 109730/2023
     FOR INTERVENTION/IMPLEADMENT ON IA 109730/2023
     FOR impleading party ON IA 111500/2023
     FOR INTERVENTION/IMPLEADMENT ON IA 111500/2023
     FOR impleading party ON IA 136113/2023
     FOR INTERVENTION/IMPLEADMENT ON IA 136113/2023
     IA No. 44126/2023 - APPLICATION FOR PERMISSION
     IA No. 193829/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 44017/2023 - INTERVENTION/IMPLEADMENT IA No. 7353/2023 - INTERVENTION/IMPLEADMENT IA No. 136113/2023 - INTERVENTION/IMPLEADMENT IA No. 111500/2023 - INTERVENTION/IMPLEADMENT Signature Not Verified IA No. 109730/2023 - INTERVENTION/IMPLEADMENT) Digitally signed by NIRMALA NEGI Date: 2023.08.22 18:00:22 IST Reason: SLP(C) No. 11550-11551/2023 (XVI) (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 106141/2023 FOR impleading party ON IA 121687/2023 2 FOR INTERVENTION/IMPLEADMENT ON IA 121687/2023 FOR impleading party ON IA 124126/2023 FOR INTERVENTION/IMPLEADMENT ON IA 124126/2023 FOR impleading party ON IA 134825/2023 FOR INTERVENTION/IMPLEADMENT ON IA 134825/2023 FOR impleading party ON IA 136999/2023 FOR INTERVENTION/IMPLEADMENT ON IA 136999/2023 FOR impleading party ON IA 140040/2023 FOR INTERVENTION/IMPLEADMENT ON IA 140040/2023 IA No. 106141/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 134825/2023 - INTERVENTION/IMPLEADMENT IA No. 124126/2023 - INTERVENTION/IMPLEADMENT IA No. 121687/2023 - INTERVENTION/IMPLEADMENT IA No. 140040/2023 - INTERVENTION/IMPLEADMENT IA No. 136999/2023 - INTERVENTION/IMPLEADMENT) Date : 22-08-2023 These matters were called on for hearing today.

CORAM : HON'BLE MR. JUSTICE ANIRUDDHA BOSE HON'BLE MR. JUSTICE SANJAY KUMAR For Petitioner(s) Mr. Chand Qureshi, AOR Mrs. Arpana Soni, Adv.

Mr. Surendra Ramgopal Agrawal, Adv.

Mr. Amit Pawan, AOR Mr. Jaideep Gupta, Sr. Adv. Mr. Kunal Chatterji, AOR Ms. Maitrayee Banerjee, Adv. Mr. Rohit Bansal, Adv.

Ms. Kshitij Singh, Adv.

For Respondent(s) Mr. Soumik Ghosal, AOR Mr. Rauf Rahim, AOR Mr. Dibyendu Chatterjee, Adv. Mr. Ali Asghar Rahim, Adv.

Ms. Piyali Paul, Adv.

Mr. Amit Pawan, AOR Ms. Madhumita Bhattacharjee, AOR Ms. Urmila Kar Purkayastha, Adv. Ms. Srija Choudhury, Adv.

Mr. Jaideep Gupta, Sr. Adv. Mr. Kunal Chatterji, AOR Ms. Maitrayee Banerjee, Adv. Mr. Rohit Bansal, Adv.

Ms. Kshitij Singh, Adv.

3

Mr. Shreyas Awasthi, Adv.

Mr. Bhanu Mishra, Adv.

Ms. Astha Sharma, AOR Ms. Manisha T. Karia, AOR Ms. Nidhi Nagpal, Adv.

Mr. Aditya Kesar, Adv.

Mr. Rohan Trivedi, Adv.

Ms. Riya Kharab, Adv.

Ms. Neha Rathi, AOR Mr. Kamal Kishore, Adv.

Mr. Parminder Singh Bhullar, AOR Mr. Dibyadyuti Banerjee, Adv. Ms. Sumedha Halder, Adv.

Mr. Sermon Rawat, Adv.

Mr. Umang Gupta, Adv.

Mr. Ravi Shankar Prasad, Adv. Mr. Abhijit Sengupta, AOR Mr. Manoj Rajpoot, Adv.

Mr. Rauf Rahim, AOR Mr. Dibyendu Chatterjee, Adv. Mr. Ali Asghar Rahim, Adv.

Ms. Piyali Paul, Adv.

Mr. Binay Kumar Das, AOR Mr. Anil Kumar Mishra, Adv. Mr. Anindo Mukherjee, Adv. Mr. Rameshwar Prasad Goyal, AOR Mr. Arvind Gupta, AOR Mr. Anindya Bose, Adv.

Mr. Bipin Mandal, Adv.

Mr. Chanchal Kumar Ganguli, AOR UPON hearing the counsel the Court made the following O R D E R On the joint prayer made by learned counsel appearing for the parties hearing of these matters stand adjourned till 26.09.2023.

(NIRMALA NEGI) (VIDYA NEGI) COURT MASTER (SH) ASSISTANT REGISTRAR