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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(1)(i) in Baddi University of Emerging Sciences and Technology (Establishment and Regulation) Act, 2009

(i)to provide for instructions including the method of distant education in such branches of learning as the University may, from time to time, determine, and to make provision for research and for advancement and dissemination of knowledge and for extension education;