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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Tripura - Subsection

Section 50(2)(g) in Tripura Weights and Measures (Enforcement) Act, 1967

(g)the form and manner in which and the conditions subject to which licences may be granted to persons for manufacture, repair or sale of weights and measures and weighing and measuring instruments;