Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Tamilnadu - Subsection Section 6(1) in Tamil Nadu Bovine Breeding Act, 2019 (1)On and from the date of commencement of this Act, no AI service provider shall provide AI services without obtaining a registration certificate from the Authority.
