Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act] Union of India - Subsection Section 59(1)(a) in The Delhi Police Act, 1978 (a)warn persons who from ignorance fail to comply with any provision of this Act or any rule, regulation or order made there under;