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Madhya Pradesh High Court

Jitendra Hirvay vs The State Of Madhya Pradesh on 25 July, 2018

1 HIGH COURT OF MADHYA PRADESH : BENCH AT INDORE M.Cr.C. No.25164 of 2018 Indore, Dated:- 25/07/2018 Parties through their Counsel. Identical matter has been dismissed on merit by the Co- ordinate Bench of this Court and, therefore, one week time is granted to produce the aforesaid order so that the matter can be decided considering the order passed by the Co-ordinate Bench.

(P. K. Jaiswal) Judge pp/ Digitally signed by Pankaj Pandey Date: 2018.07.26 10:10:47 +05'30'