Central Information Commission
Vignesh Reddy Angadi vs Serious Fraud Investigation Office on 20 July, 2022
Author: Vanaja N Sarna
Bench: Vanaja N Sarna
क य सच ु ना आयोग
CENTRAL INFORMATION COMMISSION
बाबा गंगनाथ माग
Baba Gangnath Marg
मु नरका, नई द ल - 110067
Munirka, New Delhi-110067
File no.: - CIC/SFIVO/A/2021/623574
In the matter of
Vignesh Reddy Angadi
... Appellant
VS
CPIO
Serious Fraud Investigation Office,
2nd Floor, B-3 Wing, Antyodya Bhavan,
CGO Complex, Lodhi Road, New Delhi 110003
... Respondent
RTI application filed on : 26/05/2021 CPIO replied on : 01/06/2021 First appeal filed on : 05/06/2021 First Appellate Authority order : 11/06/2021 Second Appeal filed on : 11/06/2021 Date of Hearing : 20/07/2022 Date of Decision : 20/07/2022 The following were present:
Appellant: Not present Respondent: Not present Information Sought:
The Appellant has stated that he had visited the Evolve Back Resorts at Hampi in Karnataka. The appellant has pointed out mismatch and number of errors in the billing. In this regard he has sought the following information:
- Provide a copy of the invoice for the stay of the appellant. Grounds for Second Appeal The CPIO did not provide the desired information.1
Submissions made by Appellant and Respondent during Hearing: The appellant vide his communication dated 28.06.2022 has withdrawn the case.
Observations:
In view of the above, the case is treated as withdrawn. Decision:
This second appeal is withdrawn, so no further action is required.
Vanaja N. Sarna (वनजा एन. सरना) Information Commissioner (सच ू ना आयु त) Authenticated true copy (अ भ मा णत स या पत त) A.K. Assija (ऐ.के. असीजा) Dy. Registrar (उप-पंजीयक) 011- 26182594 / दनांक / Date 2