Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(5)] [Section 26] [Entire Act] State of Andhra Pradesh - Subsection Section 26(5)(a) in Jawaharlal Nehru Technological Universities Act, 2008 (a)every statute passed by the Council shall be submitted to the Chancellor, who may. give or withhold his assent thereto or remit it to the Council for reconsideration.