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[Cites 1, Cited by 2]

Punjab-Haryana High Court

Sohan Lal And Ors vs Dro Cum Land Acquisition Colelctor And ... on 6 September, 2017

Author: Arun Palli

Bench: Arun Palli

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH

                                             CWP No.19337 of 2017
                                             Date of Decision : 06.09.2017

Sohan Lal and others

                                                               ......Petitioner(s)

                              Versus



DRO-cum-Land Acquisition Collector, Mini Secretariat, Faridabad
and another

                                                           ...... Respondent(s)


CORAM : HON'BLE MR.JUSTICE ARUN PALLI


Present :        Mr. Yogeshwar Dayal Kaushik, Advocate for
                 Ms. Jony Bansal, Advocate
                 for the petitioner(s).

                 Mr. Shivendra Swaroop, AAG, Haryana.

                 Mr. Satya Pal Jain, Addl. Solicitor General of India with
                 Mr. Dheeraj Jain, Sr. Counsel Govt. of India for UOI
                 Mr. Brijeshwar Singh Kanwar, Advocate for UOI.

ARUN PALLI, J. (Oral)

For order, see the judgment of even date passed in CWP No.17010 of 2017 titled "Vinod Kumar Vs. The State of Haryana and others."




September 06, 2017                                       (ARUN PALLI)
dharamvir                                                   JUDGE


            Whether speaking / reasoned      : YES/NO
            Whether Reportable               : YES/NO




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