Punjab-Haryana High Court
Sohan Lal And Ors vs Dro Cum Land Acquisition Colelctor And ... on 6 September, 2017
Author: Arun Palli
Bench: Arun Palli
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No.19337 of 2017
Date of Decision : 06.09.2017
Sohan Lal and others
......Petitioner(s)
Versus
DRO-cum-Land Acquisition Collector, Mini Secretariat, Faridabad
and another
...... Respondent(s)
CORAM : HON'BLE MR.JUSTICE ARUN PALLI
Present : Mr. Yogeshwar Dayal Kaushik, Advocate for
Ms. Jony Bansal, Advocate
for the petitioner(s).
Mr. Shivendra Swaroop, AAG, Haryana.
Mr. Satya Pal Jain, Addl. Solicitor General of India with
Mr. Dheeraj Jain, Sr. Counsel Govt. of India for UOI
Mr. Brijeshwar Singh Kanwar, Advocate for UOI.
ARUN PALLI, J. (Oral)
For order, see the judgment of even date passed in CWP No.17010 of 2017 titled "Vinod Kumar Vs. The State of Haryana and others."
September 06, 2017 (ARUN PALLI)
dharamvir JUDGE
Whether speaking / reasoned : YES/NO
Whether Reportable : YES/NO
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