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Delhi High Court - Orders

Rate Gain Travel Technologies (P) Ltd. ... vs Pr. Additional Director General, ... on 14 March, 2022

Author: Manmohan

Bench: Manmohan, Sudhir Kumar Jain

                          $~15
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 10234/2019 & CM APPL.42209/2019
                                 RATE GAIN TRAVEL TECHNOLOGIES (P) LTD.
                                 (DEMERGED ENTITY FROM) RATEGAIN IT
                                 SOLUTION PVT. LTD.                          ..... Petitioner
                                               Through: None.

                                                   versus

                                 PR. ADDITIONAL DIRECTOR GENERAL, DIRECTORATE
                                 GENERAL OF GST INTELLIGENCE (HQRS.)   ..... Respondent
                                               Through: None.

                                 CORAM:
                                 HON'BLE MR. JUSTICE MANMOHAN
                                 HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
                                         ORDER

% 14.03.2022 No time left. List on 22nd September, 2022.

MANMOHAN, J SUDHIR KUMAR JAIN, J MARCH 14, 2022 js Signature Not Verified Signed By:JASWANT SINGH RAWAT Signing Date:16.03.2022 10:15:21