Delhi High Court - Orders
Rate Gain Travel Technologies (P) Ltd. ... vs Pr. Additional Director General, ... on 14 March, 2022
Author: Manmohan
Bench: Manmohan, Sudhir Kumar Jain
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10234/2019 & CM APPL.42209/2019
RATE GAIN TRAVEL TECHNOLOGIES (P) LTD.
(DEMERGED ENTITY FROM) RATEGAIN IT
SOLUTION PVT. LTD. ..... Petitioner
Through: None.
versus
PR. ADDITIONAL DIRECTOR GENERAL, DIRECTORATE
GENERAL OF GST INTELLIGENCE (HQRS.) ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 14.03.2022 No time left. List on 22nd September, 2022.
MANMOHAN, J SUDHIR KUMAR JAIN, J MARCH 14, 2022 js Signature Not Verified Signed By:JASWANT SINGH RAWAT Signing Date:16.03.2022 10:15:21