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[Cites 0, Cited by 0] [Section 748] [Entire Act]

State of Jharkhand - Subsection

Section 748(ii) in Bihar Education Code, 1961

(ii)Applications in prescribed form for grant of subsidies will be received from recognised Akhara or Physical Organisations by the Secretary of the Board up to the 30th July each year for consideration by the Board which will submit its recommendation to the Director of Public Instruction by the end of the 30th September.