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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(6) in The Shree Karveer Niwasini Mahalaxmi (Ambabai) Mandir (Kolhapur) Act, 2018

(6)"Member" means a member of the Committee, and includes any office - bearers thereof whether called as, the Chairman, Vice-Chairman and Treasurer or by any other designation;