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State of Rajasthan - Section

Section 10 in The Rajasthan Economiser Rules, 1959

10. Proposal for reduction of pressure.

- When the Inspector decides that an economiser in one or more or its parts is no longer fit for the pressure approved for it, he shall, without delay, report his proposal for reducing the pressure to the Chief Inspector, under Section 2(5).[11. Entries in Memorandum of Inspection Books. - Inspector shall after an inspection, makes the necessary entries in the Memorandum of Inspection Book for the economiser and, submit the book to the Chief Inspector. Inspection notes should briefly state;
(a)the extent to which economisers were cleared of brickwork: lagging or concealed parts;
(b)the general condition of the economiser; and
(c)parts requiring attention or repair and if special preparation is required at the next inspection.
Inspectors should also note in the Memorandum of Inspection Book all casual visits for inspection of feed pipes, visits for inspection of repair, inquiry into accidents and other like matters.] [Substituted vide G.S.R. 22 by Notification No. F. 1(17) L & E/76, dated 21.4.1977-Rajasthan Gazette, Part IV-C(1), dated 28.4.1977 at page 88.]