Section 1 in The M.P. Cinemas (Regulation) Act, 1952
1. Short title, extent and commencement.
(1)This Act may be cited as The Madhya Pradesh Cinemas (Regulation) Act, 1952.(2)[ It [extends to and shall be in force in the whole of Madhya Pradesh] [Substituted by M.P. Extension of Laws Act, 1958 (No. 23 of 1958) [w.e.f. 1-1-1959].]]
