Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37E] [Entire Act] State of Rajasthan - Subsection Section 37E(vii) in The Rajasthan Minor Mineral Concession Rules, 1986 (vii)any other matter which the Director or any officer so authorised may require the applicant to provide in the mining plan/simplified mining scheme.