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State of Rajasthan - Section

Section 31 in Rajasthan Registration Rules, 1955

31. Book No. 1.

- Book No. 1 is the register of Non-testamentary documents relating to immovable property as defined in the Act. In this book shall be entered all documents registered under sections 17 and 18 which relate to immovable property and are not wills. It is open to public inspection and copies of entries in it shall be given to all persons applying for them on payment of the prescribed fees. It shall contain the headings prescribed in Form No. 1 (Appendix I).