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[Cites 0, Cited by 0] [Section 311] [Entire Act]

State of Haryana - Subsection

Section 311(2) in Punjab Jail Manual

(2)Should the gate-keeper have reason to suspect that any officer ordinarily exempted from search, is introducing or removing prohibited articles he may detain the person between the gates and send notice to the Deputy Superintendent, who shall himself search the person. A copy of this order shall be hung up in the passage between the main gates for general information.