Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Rajasthan - Subsection Section 40(b) in The Rajasthan Indian Medicine Act, 1953 (b)to provide facilities to enable a member deputed by the Board in tins behalf to be present at the examinations held by such corporation body or institution.
