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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Maharashtra - Subsection

Section 62(c) in The Maharashtra Stamp Act, 1958

(c)[makes, any false statement or does any other act] [These words were substituted for the words 'does any other Act', oy Maharashtra 27 of 1985, Section 42, (w.e.f. 10.12.1985).] calculated to deprive the Government of any duty or penalty under this Act,