Supreme Court - Daily Orders
Sun Pharmaceutical Industries Ltd. vs Deputy Commissioner Of Income Tax on 16 February, 2015
Bench: Ranjan Gogoi, Arun Mishra
ITEM NO.31 +51 COURT NO.9 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 4685/2015
(Arising out of impugned final judgment and order dated 29/07/2013
in SCA No. 3013/2013 passed by the High Court Of Gujarat At
Ahmedabad)
SUN PHARMACEUTICAL INDUSTRIES LTD. Petitioner(s)
VERSUS
DEPUTY COMMISSIONER OF INCOME TAX Respondent(s)
(With interim relief and office report)
WITH
SLP(C) No. 3948/2015
(With office report)
SLP(C)No.......(CC No. 3243 of 2015)
(With appln. For c/delay in filing SLP and office report)
Date : 16/02/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. R.P.Bhat,Sr.Adv.
Mr. Jay Savla,Adv.
Ms. Renuka Sahu,Adv.
Mr. Abhinav Sharma,Adv.
Mr. Ravi Mishra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned senior counsel for the petitioners and perused the relevant material.
Delay Condoned.
We do not find any legal and valid ground for interference. The special leave petitions are dismissed.
Signature Not Verified Digitally signed by Madhu Bala Date: 2015.02.17 17:01:53 IST (MADHU BALA) (ASHA SONI)
Reason:
COURT MASTER COURT MASTER