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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(4)(c) in Rules Regarding Returns of Establishments

(c)Octroi and Terminal 'Faxes. - Variation in income and reasons therefor-Percentage of collection expenses to actual collections-Revision or abolition of taxes-whcther services arc made self-supporting before revising these taxes.