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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 88(8) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(8)If the enrolled member charged fails to turn up on the day fixed for the start of inquiry and no reasonable excuse is offered for not being present on the fixed time and place, the Inquiry Officer may commence the inquiry ex-parte.